Orissa High Court
State Of Odisha And Others vs Jogesh Chandra Praharaj And Another on 13 April, 2023
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.26 of 2023
State of Odisha and others .... Appellants
Mr. Manoj Kumar Khuntia, Addl. Government Advocate
-versus-
Jogesh Chandra Praharaj and another .... Respondents
None
CORAM:
THE CHIEF JUSTICE
JUSTICE G. SATAPATHY
ORDER
Order No. 13.04.2023
I.A. No.66 of 2023
01. 1. For the reasons stated therein, the application is allowed. Filing of certified copy of the order is dispensed with.
2. The I.A. is disposed of.
I.A. No.67 of 2023 and W.A. No.26 of 2023
3. Notice both on the question of limitation as well as admission be issued to Respondent No.1 by Speed Post/Registered Post with A.D., making it returnable before the next date. Requisites be filed within three working days. The tracking report be placed on record before the next date.
4. List on 14th September, 2023.
Page 1 of 2 I.A. No.68 of 20235. Till the next date, the impugned order of the learned Single Judge dated 3rd March, 2022 passed in W.P.C. (OAC) No.1411 of 2017 shall remain stayed.
6. An urgent certified copy of this order be issued as per rules.
(Dr. S. Muralidhar) Chief Justice (G. Satapathy) Judge Priyajit Page 2 of 2