Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 38 in Bihar Minor Mineral Rules, 2017 38. E-bidding. (1)All mining leases for a Mining Plot or a mining cluster thereof shall be granted through a public bidding, preferably through e-bidding mode.(2)The Department shall issue detailed guidelines for this purpose.
