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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(1) in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

(1)The Bar Council shall cause to be printed and distributed Welfare Fund Stamp of the value of two rupees with the Bar Council Emblem and its value inscribed thereon.