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[Cites 0, Cited by 0] [Section 24F] [Entire Act]

State of Rajasthan - Subsection

Section 24F(2) in University of Rajasthan Act, 1946

(2)A Board of Studies may bring to the notice of the Academic Council or the Syndicate matters connected with examination in its subject or subjects and may also address the Faculty concerned on any matter connected with the improvement of the courses therein;