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Delhi High Court - Orders

Gaurav Garg vs Aly Morani & Ors on 20 February, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~31
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(COMM) 200/2018
                                 GAURAV GARG                                                 ..... Plaintiff
                                                     Through:     Ms. Shilpa Gamnani, Advocate.

                                                     versus

                                 ALY MORANI & ORS                                          ..... Defendants
                                                     Through:     Mr. Shivek Trehan and Ms. Namami
                                                                  Jain, Advocates for D-1 to 3.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                                     ORDER

% 20.02.2023

1. It is already 4:55 PM. It is not possible to hear the matter today.

2. List on 17th August, 2023.

SANJEEV NARULA, J FEBRUARY 20, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:23.02.2023 10:54:17