Delhi High Court - Orders
Gaurav Garg vs Aly Morani & Ors on 20 February, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 200/2018
GAURAV GARG ..... Plaintiff
Through: Ms. Shilpa Gamnani, Advocate.
versus
ALY MORANI & ORS ..... Defendants
Through: Mr. Shivek Trehan and Ms. Namami
Jain, Advocates for D-1 to 3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 20.02.2023
1. It is already 4:55 PM. It is not possible to hear the matter today.
2. List on 17th August, 2023.
SANJEEV NARULA, J FEBRUARY 20, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:23.02.2023 10:54:17