Orissa High Court
Trinath Singh vs State Of Odisha .... Opp. Party on 17 October, 2023
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No. 11834 of 2023
Trinath Singh .... Petitioner
Mr. S.S Ray (2), Advocate
-versus-
State of Odisha .... Opp. Party
Mr. Shashanka Patra, ASC
CORAM:
JUSTICE CHITTARANJAN DASH
ORDER
Order No. 17.10.2023
01. On the request of learned counsel for the Petitioner, list this matter on 10th November, 2023.
(Chittaranjan Dash) Judge Bijay Signature Not Verified Digitally Signed Signed by: BIJAY KETAN SAHOO Reason: Authentication Location: HIGH COURT OF ORISSA Date: 18-Oct-2023 17:40:35