Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Manipur - Subsection Section 41(4) in The Manipur (Courts) Act, 1955 (4)The superior court may transfer the suit, proceeding, case or appeal either to itself or to any other court under its administrative control competent to decide it.
