Telangana High Court
Rabi Nayak, Fathenagar, Hyderabad vs The Auhtority, Asst.Commissioner Of ... on 21 June, 2024
Author: Nagesh Bheemapaka
Bench: Nagesh Bheemapaka
1
THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
WRIT PETITION No.18211 of 2007
ORDER:
There was no representation for the petitioner on 07.06.2024, and on 14.06.2024, and the matter was directed to be posted to today under "For Dismissal" caption. Even today there is no representation for the petitioner. It appears that the petitioner is not interested in prosecuting the case.
2. Accordingly, the writ petition is dismissed for non-prosecution. No costs. Miscellaneous petitions, if any pending, shall stand closed.
__________________________________ JUSTICE NAGESH BHEEMAPAKA 21st June, 2024 ksm