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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(ii) in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015

(ii)award any one or more of the following punishments to any enrolled member of the Force who discharges hi S duty in a careless or negligent manner, or who by any act of his own renders himself unfit for the discharge thereof, namely :-