Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] Union of India - Subsection Section 3(l) in The Standards of Weights and Measures (Enforcement) Act, 1985 (l)"standard weight or measure" means a weight, measure or number which conforms to the standards established in relation thereto by or under the Standards Act;
