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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in Flight and Maritime Connectivity Rules, 2018

(f)"In Flight and Maritime Connectivity (IFMC) or IFMC service" means the establishment, maintenance and working of telegraph to provide wireless voice or data or both type of telegraph messages in aircraft and on ships;