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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Telangana - Subsection

Section 68(1)(f) in Telangana Education Act, 1982

(f)nothing in the Arbitration and Conciliation Act, 1996 (Central Act 26 of 1996), shall apply to arbitration's under this section.