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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(i) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(i)Kachha works of repair and maintenance involving earthwork, Excavation, repair of cuts, filling of depressions, grass cutting, shrub & weed removal, filling of rain cuts, gullies, rills silt removal and repair of banks and service road etc. not exceeding Rs. 50 per ha. of Culturable command area in a year.