Madhya Pradesh High Court
Jahid Ali vs The State Of Madhya Pradesh on 8 September, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP-11704-2022 (JAHID ALI Vs THE STATE OF MADHYA PRADESH) WP/11704/2022, WP/11866/2022, WP/20557/2022 Dated : 08-09-2022 Parties through their counsel.
Learned counsel for the parties are directed to complete their pleadings within four weeks time.
List in the week commencing 31/10/2022.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 09-09-2022 10:12:59