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[Cites 0, Cited by 0] [Section 595(3)] [Section 595] [Entire Act]

State of Jharkhand - Subsection

Section 595(3)(f) in Bihar Education Code, 1961

(f)the financial aspect of the proposals should be explained. In particular, the total estimated cost, the amount Government are asked to contribute, how much has been promised locally, how much has been collected and when the balance of the subscriptions is likely to be paid;