Section 25 in The Jharkhand Agricultural Produce Markets Rules, 2000
25. Admission to polling stations.
- The Presiding Officer shall regulate the number of electors to be admitted at any one time inside the polling station and shall exclude therefrom all persons other than-(a)Polling Officer;(b)public servants on duty in connection with the election;(c)candidates and their polling agents;(d)persons authorised by Election Officer;(e)a child in arms accompanying an elector;(f)a person accompanying a blind or infirm elector who cannot move without help; and(g)such other persons as the Election Officer or the Presiding Officer may employ under sub-rule (i) of rule 22.
