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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(h) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(h)Whether the Principal Officer/ Director(s)/ Promoter(s)/ Partner(s)/ Key Management Personnel are Fit and Proper based on the statement in Schedule I - Form G of these regulations.