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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(a) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(a)Maintain separate information and statements of accounts for the project and any other business utilising the assets of the project allowed by the Commission. The statement of accounts shall be in such form and contain such particulars as may be laid down by the Commission ;