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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(ix) in Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2018

(ix)Where the conciliation is not successful and stands terminated without any settlement between the parties , the Council shall either itself take up the dispute for further action, i.e. arbitration or refer it to an 'institution' for the same.