Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Gujarat - Subsection

Section 90(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)Casual leave as may be admissible to Government servants may be given for special and unforeseen circumstances to the Registrar by the President and to other staff by the registrar.