Allahabad High Court
Siddharth Sharma vs Vice-Chancellor,M.J.P.Ruhelkhand ... on 21 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 4744 of 2001 Petitioner :- Siddharth Sharma Respondent :- Vice-Chancellor,M.J.P.Ruhelkhand University & Others Petitioner Counsel :- Tarun Verma Respondent Counsel :- Govind Saran Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition. This petition was filed in the year 2001 with regard to the examination concerned.
The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed. Interim order, if any, stands vacated. Order Date :- 21.1.2010 NSC