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Supreme Court - Daily Orders

The State Of Jammu And Kashmir vs Mushtaq Ahmed Khan on 20 July, 2017

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.7                               COURT NO.5                  SECTION

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).         /2017
                                            Diary No(s). 16632/2017

     (Arising out of impugned final judgment and order dated 27-05-2016
     in LPASW No. 84/2016 passed by the High Court of J & K at Jammu)

     THE STATE OF JAMMU AND KASHMIR & ORS.                                 Petitioner(s)

                                                      VERSUS

     MUSHTAQ AHMED KHAN                                                    Respondent(s)

     (FOR I.R. and IA No.50710/2017-CONDONATION OF DELAY IN FILING)

     Date : 20-07-2017 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                   Mr. G.M. Kawoosa, Adv.
                                         Mr. M. Shoeb Alam, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed on the ground of delay.



                          (SANJAY KUMAR-I)                           (MADHU NARULA)
                             AR-CUM-PS                                 COURT MASTER




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2017.07.21
17:10:39 IST
Reason: