Supreme Court - Daily Orders
The State Of Jammu And Kashmir vs Mushtaq Ahmed Khan on 20 July, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.7 COURT NO.5 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). /2017
Diary No(s). 16632/2017
(Arising out of impugned final judgment and order dated 27-05-2016
in LPASW No. 84/2016 passed by the High Court of J & K at Jammu)
THE STATE OF JAMMU AND KASHMIR & ORS. Petitioner(s)
VERSUS
MUSHTAQ AHMED KHAN Respondent(s)
(FOR I.R. and IA No.50710/2017-CONDONATION OF DELAY IN FILING)
Date : 20-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. G.M. Kawoosa, Adv.
Mr. M. Shoeb Alam, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(SANJAY KUMAR-I) (MADHU NARULA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.07.21
17:10:39 IST
Reason: