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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

NCT Delhi - Subsection

Section 88(2)(a) in Delhi Panchayat Raj Act, 1954

(a)all members or panches of the Gaon Sabha or the Gaon Panchayat or Circle Panchayat shall be disposed Adalat shall from the date of notification vacate their seats;