Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(h) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(h)the time and manner in which the annual report of the Board shall be prepared under sub-section (1) of section 41;