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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

(1)Every Registrar shall, on payment of the prescribed fees, allow searches to be made during office hours in the register books kept by him and give a copy of any entry in the same.