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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(iv) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010

(iv)"certified", in relation to a copy of a document, means certified as provided in section 76 of the Indian Evidence Act, 1872;