Section 32 in The West Bengal University of Animal and Fishery Sciences Act, 1995
32. Annual accounts.
(1)The annual accounts prepared by the Finance Officer shall be submitted to such examination and audit as the State Government may direct, and a copy of the annual accounts and audit report shall be submitted to the State Government.(2)The University shall settle the objections, if any, raised in the audit report and shall carry out such instructions thereon as the State Government may issue from time to time.(3)The State Government shall cause the annual accounts and the audit report to be laid before the State Legislature together with its comments thereon.(4)The Finance Officer shall, before such date as may be prescribed by Statutes, prepare the annual financial estimates for the next year.(5)The annual accounts and the financial estimates prepared by the Finance Officer shall be placed before the Board together with the remarks of the finance committee, if any, appointed under section 25, for approval at its annual meeting, and the Council may pass resolution with reference thereto and communicate the same to the Finance Officer who shall take appropriate action in accordance with such resolution.
