Section 2(1)(j) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(j)"Specified Authority" means the authority specified by the State Government for the purpose of Sections 12 and 16.

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