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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(7) in The West Bengal Motor Vehicles Rules, 1989

(7)If for any reason whatsoever, the Chairman is absent from the headquarters for any period during which a decision on any matter has to be taken by the procedure of circulation, the Deputy Chairman, if necessary, shall act as the Chairman.