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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(20) in New Town Kolkata Planning Area (Building) Rules, 2014

(20)"commencement of work" in relation to a building means the actual commencement of erection of a building including foundation work or re-erection or alteration. But mere excavation of earth or demolition of existing building shall not determine as commencement of work during renewal of building plan;