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State of West Bengal - Section

Section 177 in West Bengal Municipal Corporation Act, 2006

177. Supply of unfiltered water.

- The Corporation shall provide for a supply of unfiltered water-
(a)in those parts of the Corporation area in which such water is provided immediately before the commencement of this Act, and
(b)in such other pans of the Corporation area is it may think fit:
Provided that the Corporation may discontinue the supply of unfiltered water in any pan of the Corporation area where a supply, in sufficient quantity, of wholesome water becomes available.