Supreme Court - Daily Orders
K. Rajendran Etc. Etc. vs Tamil Nadu State Transport Corporation ... on 30 November, 2015
Bench: M.Y. Eqbal, C. Nagappan
1
ITEM NO.15 COURT NO.10 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20721-20775/2015
(Arising out of impugned final judgment and order dated 12/06/2015 in
WAMD No. 403/2015,12/06/2015 in WAMD No. 407/2015,12/06/2015 in WAMD
No. 415/2015,12/06/2015 in WAMD No. 383/2015,12/06/2015 in WAMD No.
388/2015,12/06/2015 in WAMD No. 392/2015,12/06/2015 in WAMD No.
397/2015,12/06/2015 in WAMD No. 401/2015,12/06/2015 in WAMD No.
404/2015,12/06/2015 in WAMD No. 408/2015,12/06/2015 in WAMD No.
412/2015,12/06/2015 in WAMD No. 416/2015,12/06/2015 in WAMD No.
430/2015,12/06/2015 in WAMD No. 435/2015,12/06/2015 in WAMD No.
441/2015,12/06/2015 in WAMD No. 444/2015,12/06/2015 in WAMD No.
448/2015,12/06/2015 in WAMD No. 452/2015,12/06/2015 in WAMD No.
385/2015,12/06/2015 in WAMD No. 389/2015,12/06/2015 in WAMD No.
393/2015,12/06/2015 in WAMD No. 398/2015,12/06/2015 in WAMD No.
402/2015,12/06/2015 in WAMD No. 405/2015,12/06/2015 in WAMD No.
409/2015,12/06/2015 in WAMD No. 413/2015,12/06/2015 in WAMD No.
417/2015,12/06/2015 in WAMD No. 431/2015,12/06/2015 in WAMD No.
386/2015,12/06/2015 in WAMD No. 390/2015,12/06/2015 in WAMD No.
394/2015,12/06/2015 in WAMD No. 399/2015,12/06/2015 in WAMD No.
406/2015,12/06/2015 in WAMD No. 410/2015,12/06/2015 in WAMD No.
414/2015,12/06/2015 in WAMD No. 433/2015,12/06/2015 in WAMD No.
437/2015,12/06/2015 in WAMD No. 443/2015,12/06/2015 in WAMD No.
446/2015,12/06/2015 in WAMD No. 450/2015,12/06/2015 in WAMD No.
454/2015,12/06/2015 in WAMD No. 387/2015,12/06/2015 in WAMD No.
391/2015,12/06/2015 in WAMD No. 396/2015,12/06/2015 in WAMD No.
400/2015,12/06/2015 in WAMD No. 434/2015,12/06/2015 in WAMD No.
439/2015,12/06/2015 in WAMD No. 455/2015,12/06/2015 in WAMD No.
436/2015,12/06/2015 in WAMD No. 445/2015,12/06/2015 in WAMD No.
447/2015,12/06/2015 in WAMD No. 451/2015,12/06/2015 in WAMD No.
457/2015,12/06/2015 in WAMD No. 442/2015,12/06/2015 in WAMD No.
453/2015 passed by the High Court Of Madras At Madurai)
K. RAJENDRAN ETC. ETC. Petitioner(s)
VERSUS
Signature Not Verified
TAMIL NADU STATE TRANSPORT CORPORATION
Digitally signed by
Vinod Kumar
Date: 2015.12.01
(MADURAI) LTD. AND ORS.
15:30:15 IST
Reason: Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
2
Date : 30/11/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. T.V.S. Shreyas, Adv.
Mr. Gautam Narayan,Adv.
Mr. Shatrajit Banerji, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not find any reason to issue a fresh direction. If the order is not complied with, the petitioner has a remedy by filing appropriate application for non-compliance. In view of the above, the special leave petitions are dismissed.
(VINOD KUMAR) (INDU POKHRIYAL)
COURT MASTER COURT MASTER