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Gujarat High Court

Central Board Of Trustees vs Fine Printing-N- Packaging on 4 September, 2017

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

                       C/SCA/9671/2017                                             ORDER




                       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          SPECIAL CIVIL APPLICATION NO. 9671 of 2017

         ==========================================================
                    CENTRAL BOARD OF TRUSTEES                          ....Petitioner
                                           Versus
                    FINE PRINTING-N- PACKAGING
                    AND ANOTHER                                        ....Respondents
         ==========================================================
         Appearance:
         MR PM LAKHANI, ADVOCATE for the Petitioner
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY

                                         Date : 04/09/2017


                                          ORAL ORDER

Notice returnable on 09.10.2017.

(PARESH UPADHYAY, J.) Salim/16 Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Sep 09 23:45:40 IST 2017