Gujarat High Court
Central Board Of Trustees vs Fine Printing-N- Packaging on 4 September, 2017
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/9671/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 9671 of 2017
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CENTRAL BOARD OF TRUSTEES ....Petitioner
Versus
FINE PRINTING-N- PACKAGING
AND ANOTHER ....Respondents
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Appearance:
MR PM LAKHANI, ADVOCATE for the Petitioner
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 04/09/2017
ORAL ORDER
Notice returnable on 09.10.2017.
(PARESH UPADHYAY, J.) Salim/16 Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Sep 09 23:45:40 IST 2017