Madhya Pradesh High Court
Umesh Chandra Sharma (Uc Sharma) vs M.P. State Information Commission Thr. on 8 December, 2021
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-27003-2021
The High Court Of Madhya Pradesh
WP No. 27003 of 2021
(UMESH CHANDRA SHARMA (UC SHARMA) Vs M.P. STATE INFORMATION COMMISSION THR. AND
OTHERS)
Gwalior, Dated : 08-12-2021
Shri Neeraj Shrivastava, learned counsel for the petitioner.
Shri Romesh Pratap Singh, learned counsel appears on behalf of the
respondents on advance notice and prays for and is granted three days' time
to seek instructions in the matter.
Let the matter be listed in the next week for consideration of Interim Relief.
ALOK KUMAR
2021.12.09 (VISHAL MISHRA)
11:17:14 JUDGE
+05'30'
AKS