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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs Shantilal Khushaldas And Brothers Pvt. ... on 19 August, 2020

Bench: Rohinton Fali Nariman, Navin Sinha, Indira Banerjee

     ITEM NO.5                    Court 4 (Video Conferencing)              SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7355/2020

     (Arising out of impugned final judgment and order dated 09-07-2019
     in TA No. 57/2018 passed by the High Court Of Judicature At Bombay
     At Goa)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Petitioner(s)

                                                     VERSUS

     SHANTILAL KHUSHALDAS AND BROTHERS PVT. LTD.                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.60637/2020-CONDONATION OF DELAY
     IN FILING)

     Date : 19-08-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)                   Mr. Balbir Singh, ASG
                                         Ms. Meenakshi Grover, Adv.
                                         Mr. Jitin Singhal, Adv.
                                         Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.08.19 16:25:20 IST Reason: