Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Shantilal Khushaldas And Brothers Pvt. ... on 19 August, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, Indira Banerjee
ITEM NO.5 Court 4 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7355/2020
(Arising out of impugned final judgment and order dated 09-07-2019
in TA No. 57/2018 passed by the High Court Of Judicature At Bombay
At Goa)
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Petitioner(s)
VERSUS
SHANTILAL KHUSHALDAS AND BROTHERS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.60637/2020-CONDONATION OF DELAY
IN FILING)
Date : 19-08-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Balbir Singh, ASG
Ms. Meenakshi Grover, Adv.
Mr. Jitin Singhal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.08.19 16:25:20 IST Reason: