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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(a) in The Bird And Company Limited (Acquisition And Transfer of Undertakings) Act, 1980

(a)having in his possession, custody or control any property forming part of any undertaking of the Company, or any share held by the Company in any specified company, wrongfully withholds, such property or share from the Central Government or Government company