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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(d) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(d)fails to deliver to the Government or the existing or new, Government company or any person or body of persons specified by the Government or Government company, any assets, books of account, registers or other documents in his possession, custody or control relating to the undertaking; or