Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 538 in The Assam Excise Rules, 2016 538. Licence to be renewed annually. - The licence for a brewery or microbrewery must be renewed annually. If there is nothing adverse against the licences at the discretion of the Excise Commissioner and on satisfactory performance of the licence.
