Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Chattisgarh High Court

Sandeep Biswas vs State Of Chhattisgarh 15 ... on 3 December, 2018

                                HIGH COURT OF CHHATTISGARH, BILASPUR
                                                MCRC No. 9420 of 2018
                                     Sandeep Biswas Versus State Of Chhattisgarh



    1

03-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi