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State of Madhya Pradesh - Section

Section 1 in The M.P. Rajya Pichhada Varg Ayog (Annual Statement of Accounts and Annual Report) Rules, 1998

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Rajya Pichhada Varg Ayog (Annual Statement of Accounts and Annual Reports) Rules, 1998.
(2)The shall come into force with effect from the date of their publication in the "Madhya Pradesh Gazette".