Madhya Pradesh High Court
Shivpal Singh vs Lal Bahadur Singh on 25 July, 2017
SA-838-2017 (SHIVPAL SINGH Vs LAL BAHAD UR SINGH) 25-07-20
1 7 Shri Umesh Shrivastava, learned counsel for the appellant. Call for the record from both the Courts below. List thereafter. (ROHIT ARYA) JUDGE das