Delhi High Court - Orders
Mohd Rizwan & Anr vs M/S Sunworld Residency Pvt Ltd & Anr on 8 July, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 437/2019
MOHD RIZWAN & ANR. ..... Petitioners
Through: Mr. Varun Kapur, Advocate.
versus
M/S SUNWORLD RESIDENCY
PVT LTD & ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 08.07.2022 Mr. Varun Kapoor, learned counsel for the petitioners, seeks permission to withdraw the present petition as the petitioners have sought to invoke alternative remedies.
The petition is dismissed as withdrawn.
PRATEEK JALAN, J JULY 8, 2022 'pv'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:11.07.2022 16:20:44