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Delhi High Court - Orders

Mohd Rizwan & Anr vs M/S Sunworld Residency Pvt Ltd & Anr on 8 July, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~6
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     ARB.P. 437/2019

                                MOHD RIZWAN & ANR.                                  ..... Petitioners
                                            Through:              Mr. Varun Kapur, Advocate.

                                                             versus

                                M/S SUNWORLD RESIDENCY
                                PVT LTD & ANR.                                      ..... Respondents
                                               Through: None.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                   ORDER

% 08.07.2022 Mr. Varun Kapoor, learned counsel for the petitioners, seeks permission to withdraw the present petition as the petitioners have sought to invoke alternative remedies.

The petition is dismissed as withdrawn.

PRATEEK JALAN, J JULY 8, 2022 'pv'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:11.07.2022 16:20:44