Section 12 in Transplantation of Human Organs and Tissues Act, 2010
12. Punishment for contravention of any other provision of this Act.
- Whoever contravenes any provision of this Act or any rule made, or any condition of the registration granted thereunder for which no punishment is separately provided in this Act, shall be punished with imprisonment for a term which may extend to three years or with fine which may extend to three hundred thousand rupees or with both.
