Supreme Court - Daily Orders
State Of M.P. vs Sultan Singh Narwaria on 27 August, 2014
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
SLP(C) NO. 20025 OF 2011
ITEM NO.2 COURT NO.9 SECTION XV & IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20025/2011
(Against the judgment and order dated 14/02/2011 in WA No. 110 of
2011 of the High Court of Madhya Pradesh at Gwalior)
STATE OF M.P.& ORS. Petitioner(s)
VERSUS
SULTAN SINGH NARWARIA Respondent(s)
(With office report)
WITH
SLP(C) No. 18374/2011
[R.K. SWAIN, SECRETARY PUBLIC HEALTH & ORS. V. SULTAN SINGH
NARWARIA]
(With application for permission to file additional affidavit and
Interim Relief and Office Report)
SLP(C) No. 572/2012
[CHIEF ENGG. PUBLIC HEALTH ENG. DEPTT. & ORS. V. MUNNAL VERMA]
SLP(C) No. 7664/2012
[STATE OF M.P. & ORS. V. MADHVENDRA SHARAN]
(With Office Report)
SLP(C) No. 7665/2012
[STATE OF M.P. & ORS. V. PREM SINGH YADAV]
(With Office Report)
SLP(C) No. 8203/2012
[STATE OF M.P. & ORS. V. RADHE SHYAM DOHALIYA]
(With application for exemption from filing official translation,
interim relief and Office Report)
SLP(C) No. 7667/2012
[STATE OF M.P. & ORS. V.SAFIK AHMED KHAN]
(With Office Report)
SLP(C) No. 7671/2012
[STATE OF M.P. & ORS. V. BALVEER SINGH GURJAR]
(With Office Report)
Signature Not Verified
SLP(C) No. 7672/2012
Digitally signed by
Kalyani Gupta
Date: 2014.08.29
[STATE OF MADHYRA PRADESH & ORS. V. NEPAL SINGH TOMAR]
16:45:28 IST
Reason:
(With Office Report)
PAGE NO. 1 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 7670/2012
[STATE OF M.P. & ORS. V. RAMU PAL]
(With Office Report)
SLP(C) No. 8473/2012
[STATE OF M.P. AND ORS. V. RUPRAM YADAV]
(With application for permission to file additional documents,
interim relief and Office Report)
SLP(C) No. 19391/2012
[STATE OF M.P. & ORS. V. DINESH CHANDRA GUPTA]
(With Office Report)
SLP(C) No. 19292/2012
[STATE OF M.P. & ORS. V. ARVIND ANANTNARAYAN SHUKLA & ORS.]
(With Office Report)
SLP(C) No. 19393/2012
[STATE OF M.P. & ORS. V. PRASHANT KUMAR DHARMADHIKARI & ORS.]
(With Office Report)
SLP(C) No. 23981/2012
[STATE OF M.P. &^ ORS. V. ASHOK KUMAR DUBEY & ORS.]
(With Office Report)
SLP(C) No. 19394/2012
[STATE OF M.P. & ORS. V. RAKESH KUMAR SHRIVASTAVA & ORS.]
(With Office Report)
SLP(C) No. 19396/2012
[STATE OF M.P. & ORS. V. RAMESH KUMAR OJHA]
(With Office Report)
SLP(C) No. 19398/2012
[STATE OF M.P. & ORS. V. MAHESH KUMAR SHUKLA]
(With Office Report)
SLP(C) No. 19400/2012
[STATE OF M.P. & ORS. V. BHARAT SINGH CHAUHAN]
(With Office Report)
SLP(C) No. 21824/2012
[STATE OF M.P. & ORS. V. VISHNU CHANDRA]
(With Office Report)
SLP(C) No. 21827-21828/2012
[STATE OF M.P. & ANR. V. M.P. KARAMCHARI CONGRESS TR. KAMAL SINGH]
(With Office Report)
PAGE NO. 2 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 21825/2012
[STATE OF M.P. & ORS. V. RAM KALI SAGAR]
(With Office Report)
SLP(C) No. 21830/2012
[STATE OF M.P. & ORS. V. AWADHLAL PATEL & ORS.]
(With Office Report)
SLP(C) No. 21833/2012
[STATE OF M.P. & ORS. V. SANJAY SINGH]
(With Office Report)
SLP(C) No. 26177/2012
[STATE OF M.P. & ORS. V. HARIOM SINGH TOMAR]
(With application for condonation of delay in filing SLP and
Office Report)
SLP(C) No. 21834/2012
[STATE OF M.P. & ORS. V. GIRVAR DAS]
(With Office Report)
SLP(C) No. 21835/2012
[STATE OF M.P. & ORS. V. ANNPURNA SARODE & ORS.]
(With Office Report)
SLP(C) No. 23980/2012
[STATE OF M.P. & ORS. V. SHRIKANT MURAV & ORS.]
(With Office Report)
SLP(C) No. 23986/2012
[STATE OF M.P. & ORS. V. NANDLAL CHATURVEDI & ORS.]
(With Office Report)
SLP(C) No. 23982/2012
[STATE OF M.P. & ORS. V. KAMAL KISHORE SRIVASTAVA]
(With Office Report)
SLP(C) No. 23984/2012
[STATE OF M.P. & ORS. V. DINESH CHANDRA MISHRA]
(With Office Report)
SLP(C) No. 23985/2012
[STATE OF M.P. & ORS. V. VIRESH KUMAR JAIN]
(With Office Report)
SLP(C) No. 25277/2012
[STATE OF M.P. & ORS. V. JAGDISH SINGH GURJAR]
(With Office Report)
PAGE NO. 3 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 25278/2012
[STATE OF M.P. & ORS. V. JITENDRA GAUR]
(With Office Report)
SLP(C) No. 25275/2012
[STATE OF M.P. & ORS. V. RAJVIR SINGH KUSHWAH]
(With Office Report)
SLP(C) No. 25280/2012
[STATE OF M.P. & ORS. V. SUNITA MISHRA]
(With Office Report)
SLP(C) No. 25279/2012
[STATE OF M.P. & ORS. V. MAAN SINGH GURJAR]
(With Office Report)
SLP(C) No. 25282/2012
[STATE OF M.P. & ORS. V. VIJAY SINGH BHADORIA]
(With Office Report)
SLP(C) No. 25284/2012
[STATE OF M.P. & ORS. V. V. RAM NARESH RAWAT]
(With Office Report)
SLP(C) No. 25283/2012
[STATE OF M.P. & ORS. V. RAM NIWAS SHARMA]
(With Office Report)
SLP(C) No. 25285/2012
[STATE OF M.P. & ORS. V. MANOJ KUAMR ARORA]
(With Office Report)
SLP(C) No. 25286/2012
[STATE OF M.P. & ORS. V. BASANTLAL SHUKLA & ORS.]
(With Office Report)
SLP(C) No. 25287/2012
[STATE OF M.P. & ORS. V. NEERAJ SINGH BHADORIA]
(With Office Report)
SLP(C) No. 19094/2014
[STATE OF M.P. & ORS. V. GOPAL SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in re-filing SLP and Office Report)
SLP(C) No. 27727/2012
[STATE OF M.P. & ORS. AVINESH SINGH CHAUHAN]
(With Office Report)
PAGE NO. 4 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 30271/2012
[[STATE OF M.P. & ORS. V. NEERAJ SHARMA]
(With Office Report)
SLP(C) No. 30931/2012
[STATE OF M.P. & ORS. V. SANJAY SINGH SIKARWAR]
(With application for condonation of delay in filing SLP and
Office Report)
SLP(C) No. 30272/2012
[STATE OF M.P. & ORS. V. KESHAV SINGH CHAUHAN]
(With Office Report)
SLP(C) No. 30274/2012
[STATE OF M.P. & ORS. V. RAM LAKHAN SINGH]
(With Office Report)
SLP(C) No. 30275/2012
[STATE OF M.P. & ORS. V. RAJA BHAIYA PATHAK]
(With Office Report)
SLP(C) No. 30276/2012
[STATE OF M.P. & ORS. V. NAROTTAM SINGH GURJAR]
(With Office Report)
SLP(C) No. 30278/2012
[STATE OF M.P. & ORS. V. CHANDRA SHEKHAR SHINDEY]
(With Office Report)
SLP(C) No. 29683/2013
[STATE OF M.P. & ORS. V. RAMKESH SINGH GURJAR]
(With Office Report)
SLP(C) No. 34870/2012
[STATE OF M.P. & ORS. V. UDAI SINGH SHINDE]
(With Office Report)
SLP(C) No. 34868/2012
[STATE OF M.P. & ORS. V. BASANT KUMAR TIWARI & ANR.]
(With Office Report)
SLP(C) No. 19095/2014
[STATE OF M.P. & ORS. V. HARI PRASAD SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19202/2014
[STATE OF M.P. & ORS. V. AVATAR SINGH]
(With application for condonation of delay in filing SLP,
condonation of delay in re-filing SLP and Office Report)
PAGE NO. 5 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 19203/2014
[STATE OF M.P. & ORS. V. DEV KISHAN PAL]
(With condonation of delay in filing SLP, condonation of delay in
refiling SLP Office Report)
SLP(C) No. 19093/2014
[STATE OF M.P. & ORS. V. VANS LAL SHARMA]
(With condonation of delay in filing SLP, condonation of delay in
refiling SLP and Office Report)
SLP(C) No. 19205/2014
[STATE OF M.P. & ORS. V. GABBAR SINGH & ORS.]
(With condonation of delay in filing SLP, condonation of delay in
refiling SLP and Office Report)
SLP(C) No. 19206/2014
[STATE OF M.P. & ORS. V. HARGOVIND BAGHEL]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19208/2014
[STATE OF M.P. & ORS. V. MADAN SINGHKUSHWAH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 36914/2012
[STATE OF M.P. & ORS. V. KHILAN SINGH YADAV]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19209/2014
[STATE OF M.P. & ORS. V. TULSI RAM KUSHWAH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19210/2014
[STATE OF M.P. & ORS. V. SHANKAR SINGH SENGAR & ANR.]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19211/2014
[STATE OF M.P. & ORS. V. RAJ KUMAR RAJPUT]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19214/2014
[STATE OF M.P. & ORS. V. SAVITA JAISWAL]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
PAGE NO. 6 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 38225/2012
[STATE OF M.P. & ORS. V. RAM BHAROSE SHARMA]
(With Office Report)
SLP(C) No. 19216/2014
[STATE OF M.P. & ORS. V. BHANU PRAKASH RAGHUVANSHI]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19217/2014
[STATE OF M.P. & ORS. V. MAHAVEER PRASAD SHARMA & ORS.]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19218/2014
[STATE OF M.P. & ORS. V. ASHOK KUMAR SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19219/2014
[STATE OF M.P. & ORS. V. BHARAT LAL SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19220/2014
[STATE OF M.P. & ORS. V. FARIDA KHAN & ORS.]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 38226/2012
[STATE OF M.P. & ORS. V. BHAGWAN DAS SHARMA]
(With Office Report)
SLP(C) No. 38227/2012
[STATE OF M.P. & ORS. V. VISHAMBAR NATH KOTIYA & ORS.]
(With Office Report)
SLP(C) No. 19221/2014
[STATE OF M.P. & ORS. V. NARENDRA SINGH RAJPUT]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19222/2014
[STATE OF M.P. & ORS. V. PRAN SINGH RANA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
PAGE NO. 7 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 38228/2012
[STATE OF M.P. & ORS. V. RAMBHAROS KAHAR AND ORS.]
(With Office Report)
SLP(C) No. 38229/2012
[STATE OF M.P. & ORS. V. AMAR SINGH]
(With Office Report)
SLP(C) No. 19225/2014
[STATE OF M.P. & ORS. V. SULTAN SINGH GURJAR]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 38233/2012
[STATE OF M.P. & ORS. V. SATENDRA SINGH RANA]
(With Office Report)
SLP(C) No. 19226/2014
[STATE OF M.P. & ORS. V. JAGDISH KUSHWAH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 38231/2012
[STATE OF M.P. & ORS. V. NATHI SINGH PAL]
(With Office Report)
SLP(C) No. 19224/2014
[STATE OF M.P. & ORS. V. VINOD KUMAR JHA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 38234/2012
[STATE OF M.P. & ORS. V. BASUDEV BAGHEL]
(With Office Report)
SLP(C) No. 38235/2012
[STATE OF M.P. & ORS. V. JAGANNATH TAIWADE & ANR.]
(With Office Report)
SLP(C) No. 38236/2012
[STATE OF M.P. & ORS. V. LATIF KHAN & ORS.]
(With Office Report)
SLP(C) No. 38238/2012
[STATE OF M.P. & ORS. V. VIRENDRA SINGH JADON]
(With Office Report)
SLP(C) No. 38239/2012
[STATE OF M.P. & ORS. V. RAMANAND TIWARI]
(With Office Report)
PAGE NO. 8 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 19228/2014
[STATE OF M.P. & ORS. V. RAMESH CHANDRA KUSHWAH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19230/2014
[STATE OF M.P. & ORS. V. POORAN SINGH KUSHWAH & ANR.]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19232/2014
[STATE OF M.P. & ORS. V. RAMHET SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19233/2014
[STATE OF M.P. & ORS. V. ANIL SINGH DIKHIT]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19234/2014
[STATE OF M.P. & ORS. V. RAJ KUMAR SINGH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 1397/2013
[STATE OF M.P. & ORS. V. HARI SINGH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19239/2014
[STATE OF M.P. & ORS. V. VIJAY KUSHWAH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19237/2014
[STATE OF M.P. & ORS. V. SITESHWARI SAXENA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19236/2014
[STATE OF M.P. & ORS. V. RAM CHARAN MALVIYA & ORS.]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19241/2014
[STATE OF M.P. & ORS. V. AJAY SHRIVASTAVA & ORS.]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
PAGE NO. 9 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 19240/2014
[STATE OF M.P. & ORS. V. RAJJAN SINGH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19243/2014
[STATE OF M.P. & ORS. V. ASHOK JAIN]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19244/2014
[STATE OF M.P. & ORS. V. VIJAY KUAMR DUKRE]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19245/2014
[STATE OF M.P. & ORS. V. BRIJESH SINGH CHOUHAN]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19246/2014
[STATE OF M.P. & ORS. V. RAM NARESH SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19249/2014
[STATE OF M.P. & ORS. V. BHARAT VERMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 1577/2013
[STATE OF M.P. & ORS. V. ROOP KISHORE VYAS]
(With Office Report)
SLP(C) No. 19250/2014
[STATE OF M.P. & ORS. V. ARVIND NIVJA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19251/2014
[STATE OF M.P. & ORS. V. PURUSHOTTAM SINGH GURJAR]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 5597/2013
[STATE OF M.P. & ORS. V. RAJ KUMAR SINGH CHAUHAN]
(With Office Report)
PAGE NO. 10 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 19253/2014
[STATE OF M.P. & ORS. V. KAMAL KISHORE KUSHWAHA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19255/2014
[STATE OF M.P. & ORS. V. LAKHAN SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19257/2014
[STATE OF M.P. & ORS. V. BHAGWAN DAS]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19259/2014
[STATE OF M.P. & ORS. V. SHIV PRAKASH SAXENA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19260/2014
[STATE OF M.P. & ORS. V. AMARJEET RAJAK]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 5349/2013
[STATE OF M.P. & ORS. V. SHIV PAL SINGH CHAUHAN]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 5350/2013
[STATE OF M.P. & ORS. V. SANTOSH SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19269/2014
[STATE OF M.P. & ORS. V.KRISHNA KUMAR SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 14343/2013
[STATE OF M.P. & ORS. V. SURENDRA SINGH RANA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 19270/2014
[STATE OF M.P. & ORS. V. KAPIL SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
PAGE NO. 11 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 19271/2014
[STATE OF M.P. & ORS. V. RAVINDRA NATH DUBEY]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 9631/2013
[STATE OF M.P. & ORS. V. RAM SEWAK SINGH GHURAIA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 9635/2013
[STATE OF M.P. & ORS. V. MUNSHI LAL]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 9632/2013
[STATE OF M.P. & ORS. V. SHIVANAND SAHAY SAXENA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 9633/2013
[STATE OF M.P. & ORS. V. SUDHIR KUMAR SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 9634/2013
[STATE OF M.P. & ORS. V. DEVENDRA SINGH SIKARWAR]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 9636/2013
[STATE OF M.P. & ORS. V. PARVATI KUSHWAH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and Office Report)
SLP(C) No. 9637/2013
[STATE OF M.P. & ORS. V. KAMLESH KUMAR JAIN]
(With application for condonation of delay in filing SLP and
Office Report)
SLP(C) No. 9639/2013
[STATE OF M.P. & ORS. V. MANPAL BHASKAR]
(With application for condonation of delay in filing SLP and
Office Report)
SLP(C) No. 19272/2014
[STATE OF M.P. & ORS. V. NARENDRA SINGH]
(With application for condonation of delay in filing SLP and
Office Report)
PAGE NO. 12 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 19274/2014
[STATE OF M.P. & ORS. V. RAMJEET DOHARE]
(With application for condonation of delay in filing SLP and
Office Report)
SLP(C) No. 12434/2013
[STATE OF M.P. & ORS. V. SUJAN SINGH]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 12435/2013
[STATE OF M.P. & ORS. V. MADAN SINGH]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 12433/2013
[STATE OF M.P. & ORS. V. PRABHU DAYAL]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 12437/2013
[STATE OF M.P. & ORS. V. RAKESH KUMAR SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 12436/2013
[STATE OF M.P. & ORS. V. BHARAT SINGH]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 14345/2013
[STATE OF M.P. & ORS. V. SURESH KUMAR DUBEY]
(With office report)
SLP(C) No. 12438/2013
[STATE OF M.P. & ORS. V. MAHENDRA SINGH BHADORIA]
(With application for condonation of delay in filing SLP.
Condonation of delay in refiling SLP and office report)
SLP(C) No. 12440/2013
[STATE OF M.P. & ORS. V. MACHAL SINGH TOMAR]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 12442-12443/2013
[STATE OF M.P. & ORS. V. MUSTAQ ALI & ANR.]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
PAGE NO. 13 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 19275/2014
[STATE OF M.P. & ORS. V. ADIRAM]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 14022/2013
[STATE OF M.P. & ORS. V. MAHENDRA RAWAT]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 19278/2014
[STATE OF M.P. & ORS. V. DWARIKA PRASAD RAJUT & ANR.]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 19277/2014
[STATE OF M.P. & ORS. V. DEVENDRA SINGH RANA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 14023/2013
[STATE OF M.P. & ORS. V. POORAN SINGH KUSHWAHA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 17469/2013
[STATE OF M.P. & ORS. V. RAM KISHROE SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 18825/2013
[STATE OF M.P. & ORS. V. RADHEYSHYAM SHARMA]
(With application for de-tagging and office report)
SLP(C) No. 19280/2014
[STATE OF M.P. & ORS. V. NARESH KUMAR DHAKAD]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 18826/2013
[STATE OF M.P. & ORS. V. UMA PATERIYA]
(With office report)
SLP(C) No. 19281/2014
[STATE OF M.P. & ORS. V. JITENDRA SONI]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
PAGE NO. 14 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 19282/2014
[STATE OF M.P. & ORS. V. DADHIVAL SINGH CHOUHAN]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 18827/2013
[STATE OF M.P. & ORS. V. NIRMALA SAVITA]
(With office report)
SLP(C) No. 22789/2013
[STATE OF M.P. & ORS. V. RAM KRISHNA SINGH]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 19284/2014
[STATE OF M.P. & ORS. V. SHAMBHU DAYAL SHRIVASTAVA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 22694/2013
[STATE OF M.P. & ORS. V. BHARAT LAL]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 22695/2013
[STATE OF M.P. & ORS. V. VIVEK KUMAR SHIRVASTAVA]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 22699/2013
[STATE OF M.P. & ORS. V. DURGA PRASAD OJHA]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 22700/2013
[STATE OF M.P. & ORS. V. MANOJ SHARMA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 21356/2013
[STATE OF M.P. & ORS. V. SATENDRA SINGH RANA]
(With office report)
SLP(C) No. 19286/2014
[STATE OF M.P. & ORS. V. SURESH CHANDRA PRAJAPATI]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
PAGE NO. 15 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 21354/2013
[STATE OF M.P. & ORS. V. VIRENDRA PAL & ORS.]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP, interim relief and office
report)
SLP(C) No. 23207/2013
[STATE OF M.P. & ORS. V. LAKHAN SINGH TOMAR]
(With application for condonation of delay in filing SLP,
exemption from filing official translation and office report)
SLP(C) No. 22701/2013
[STATE OF M.P. & ORS. V. LAXMAN SINGH KUSHWAHA]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 19287/2014
[STATE OF M.P. & ORS. V. RAM PRAKASH SAXENA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 22702/2013
[STATE OF M.P. & ORS. V. MAHENDRA KUMAR OJHA]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 19288/2014
[STATE OF M.P. & ORS. V. MUNNA LAL OJHA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 19289/2014
[STATE OF M.P. & ORS. V. MANOJ KUMAR SAXENA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 26114/2013
[STATE OF M.P. & ORS. V. RAJ KISHORE SHRIVASTAV]
(With office report)
SLP(C) No. 19290/2014
[STATE OF M.P. & ORS. V. RAJENDRA KUMAR SAXENA]
(With application for condonation of delay in filing SLP,
condonation of delay in refiling SLP and office report)
SLP(C) No. 31929/2013
[STATE OF M.P. & ORS. V. SURESH SHARMA]
(With application for condonation of delay in filing SLP and
office report)
PAGE NO. 16 OF 20
SLP(C) NO. 20025 OF 2011
SLP(C) No. 35885/2013
[STATE OF M.P. & ORS. V. MAHESH]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 39798/2013
[STATE OF M.P. & ORS. V. DARSHAN LAL]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 35886/2013
[STATE OF M.P. & ORS. V. PHODALIYA]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 35893/2013
[STATE OF M.P. & ORS. V. RAMDEEN]
(With application for condonation of delay in filing SLP and office
report)
S.L.P.(C)...CC No. 5166/2014
[STATE OF M.P. & ANR. V. DILIP & ANR.]
(With application for condonation of delay in filing SLP and
office report)
S.L.P.(C)...CC No. 5167/2014
[STATE OF M.P. & ORS. V. LAXMAN]
(With application for condonation of delay in filing SLP and
office report)
S.L.P.(C)...CC No. 5721/2014
[AKARSHAN SARASWAT V. STATE OF M.P. & ORS.]
(With application for condonation of delay in filing SLP and
office report)
SLP(C) No. 23058/2014
[STATE OF M.P. & ORS. V. RUPVATI TOMAR]
(With application for condonation of delay in filing SLP and
office report)
Date : 27/08/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
For State in all
matters Mr. C. D. Singh, A.O.R.
PAGE NO. 17 OF 20
SLP(C) NO. 20025 OF 2011
Ms. Sakshi Kakkar, Adv.
in CC 5721 Mr. Amlan Kumar Ghosh, A.O.R.
For Respondent(s)
For SR in SLP 20025,
18374, 8473, 19391,
19396, 21824, 23982,
23984, 23985, 25280,
30271, 30275, 30276,
29683, 19095, 19202,
19203, 19093, 19208,
36914, 19211, 19218,
19219, 38226, 19221,
19222, 38229, 38234,
19228, 19233, 19240,
19246, 1577, 5597,
19255, 14343, 9633,
9636, 12437, 14345,
19282, 19284, 19288 Mr. Shivaji M. Jadhav, A.O.R.
Mr. Prashant M. Harne, Adv.
Ms. Smrithi Suresh, Adv.
For all in SLP 23981 &
23986, For RR 1-3 & 7
in 19394, For all Rrs
in SLP 23980, For both
Rrs in SLP 34868, Rrs in
SLP 19217, For Rrs 2,5 & 9
in SLP 38228, For Rrs in
SLP 38235, For Rrs. 1,2,4
& 6 in SLP 38236, For Rrs
in SLP 19236, For Rrs in
SLP 19205, For RR in SLP
19278, For both in SLP 21354
Ms. Shivaji M. Jadhav, A.O.R.
Mr. Prashant M. Harne, Adv.
Ms. Smrithi Suresh, Adv.
For SR in SLP 572 Mr. Bharat singh, Adv.
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Amit Pawan, A.O.R.
For SR in SLP 7665,
7667, 7670 Ms. Minakshi Vij, A.O.R.
For RR 1-15, 17 & 19-20
in SLP 19292 For SR in
PAGE NO. 18 OF 20
SLP(C) NO. 20025 OF 2011
SLP 22789
Ms. Minakshi Vij, A.O.R.
For all Rrs in 19393
Ms. Manjeet Kirpal, A.O.R.
For both Rrs in SLP
21827-21828 Mr. Dushyant Parashar, A.O.R.
For SR in SLP 21835,
For all Rrs in SLP
25286, For SR in 9637,
For SR in 18825 Mr. Rajul Shrivastav, Adv.
Dr. S.K. Verma, A.O.R.
For RR in SLP 19292
Mr. H.K. Chaturvedi, A.O.R.
For SR in SLP 25284,
38231, 19253, 9635,
For RR in SLP 19230,
For SR in 14023 Mr. Anand Mishra, Adv.
Mr. Amrendra Kumar Singh, Adv.
Dr. (Ms.) Vipin Gupta, A.O.R.
For RR in SLP 19230,
SR in SLP 5350, For
RR in SLP 19278
Dr. Vinod Kumar Tewari, A.O.R.
For SR In SLP 25285
Ms. Prerna Mehta, A.O.R.
For SR in SLP 27727
Ms. Nidhi, A.O.R.
For SR in SLP 30272
Mr. Vikas Upadhyay, A.O.R.
For SR in SLP 34870
Mr. Amlan Kumar Ghosh, A.O.R.
For both Rrs in SLP
12442-12443 Mr. Joseph Aristotle S., A.O.R.
For SR in SLP 26114 Mr. A.K. Yadav, Adv.
Mr. K.V. Mohan, A.O.R.
For SR in SLP 31929
Mr. S. Ramamani, A.O.R.
PAGE NO. 19 OF 20
SLP(C) NO. 20025 OF 2011
UPON hearing counsel the Court made the following
O R D E R
Call these matters for hearing on 2nd September, 2014 after the part heard matter (i.e. SLP(C) NO. 32226 of 2009) and immediately before SLP(C) NO. 8602 of 2012.
[KALYANI GUPTA] [SHARDA KAPOOR]
COURT MASTER COURT MASTER
PAGE NO. 20 OF 20