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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ix) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(ix)Mere appearance at the Entrance Test does not automatically entitle a candidate to be considered for entry into Engineering including Technology / Pharmacy / Architecture and Planning Courses unless the candidate satisfies the requirement of eligibility and other criteria laid down in these Rules, the Rules of the University concerned and the rules for admission that shall be issued separately.