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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4A(2) in Himachal Pradesh University Act, 1970

(2)When the office of the Controller of Examinations is vacant or when the Controller of Examinations is by reason of illness or absence for any other cause, unable to perform the duties of his office, the duties of the office shall be performed by such person as the Vice-Chancellor may appoint for the purpose.