Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(3) in Asiatic Society Act, 1984 (3)Where the Society does not agree to undertake any work suggested by an committee referred to in sub-section (1), it shall give to the Central Government its reasons for not so agreeing.
