Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53E] [Entire Act]

NCT Delhi - Subsection

Section 53E(b) in Delhi Panchayat Raj Act, 1954

(b)in the payment to any person or compensation for any material loss or injury caused by the offence; or