Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 394] [Entire Act] State of Jammu-Kashmir - Subsection Section 394(3) in Jammu and Kashmir Municipal Corporation Act, 2000 (3)No regulation made by the Corporation under this Act shall Act, effect until it has been published in the Government Gazette by the Government.
