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State of West Bengal - Section

Section 8 in The Hooghly River Bridge Act, 1969

8. Officers and other employees of the Commissioners not to have any interest in contract, etc.

- No person who has, directly or indirectly by himself or his partner or agent, any share or interest in any contract, by or on behalf of the Commissioners or in any work undertaken by the Commissioners shall become or remain an officer or employee of the Commissioners.